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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2)(c) in Tamil Nadu Marine Fishing Regulation Act, 1983

(c)the matters, to which regard shall be had in granting or refusing a licence, under section 7, the fees payable for the licence and the security for the due performance of the conditions of the licence;