Section 36(3A) in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963
(3A)[ Rajasthan Civil Services (Conduct) Rules, 1971 as amended from time to time.] [Inserted by Dated 7-10-1976, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 28-10-1976, Page 422]
