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Calcutta High Court

M/S. Klj Resource Ltd vs Commissioner Of Income Tax Iii on 6 June, 2014

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                    ORDER SHEET

                            IN THE HIGH COURT AT CALCUTTA

                                  Special Jurisdiction
                                     [Income Tax]

                                    ORIGINAL SIDE

                                  ITA No. 393 of 2005

                               M/S. KLJ RESOURCE LTD.

                                         Versus

                    COMMISSIONER OF INCOME TAX III, KOLKATA


BEFORE:

   The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

   The Hon'ble JUSTICE SUDIP AHLUWALIA

   Date : 6th June, 2014.


             The Court : No one appeared for either of the parties.

             The appeal appears to have been admitted on 7th February, 2006. It is,

   however, not clear whether notice of appeal was served on the respondent or not. The

department is directed to submit its report along with all necessary evidences three weeks hence.

(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) sm AR[CR]