Calcutta High Court
M/S. Klj Resource Ltd vs Commissioner Of Income Tax Iii on 6 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
ITA No. 393 of 2005
M/S. KLJ RESOURCE LTD.
Versus
COMMISSIONER OF INCOME TAX III, KOLKATA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUDIP AHLUWALIA
Date : 6th June, 2014.
The Court : No one appeared for either of the parties.
The appeal appears to have been admitted on 7th February, 2006. It is,
however, not clear whether notice of appeal was served on the respondent or not. The
department is directed to submit its report along with all necessary evidences three weeks hence.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) sm AR[CR]