Bombay High Court
Valathi Thevar Udayar vs The State Of Maharashtra And Anr on 4 January, 2019
Bench: B.P. Dharmadhikari, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 899 OF 2015
Valathi Thevar Udayar ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
Ms. Prabha Badadare i/b. Mr. Indrajeet Suryavanshi For Applicant Mr. Dhaval Patil for M/s. K. Ashar & Co. For Resp. No. 2 RBI. Mrs. S.D. Shinde, APP for State.
CORAM : B.P. DHARMADHIKARI & REVATI MOHITE DERE, JJ DATE : 4th January, 2019 P.C. :
Stand over to as per CMIS.
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