Section 29(2)(iii) in The Tobacco Board, Rules, 1976

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(iii) in The Tobacco Board, Rules, 1976

(iii)to call for documents and records and to inspect or cause to be inspected any land or premises including places of business or sorting, curing, processing, grading, manufacture, packing, storage or auction as required under the Act or these rules or as may be considered necessary for discharging properly any of the functions of the Board;

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Union of India - Subsection

Section 29(2)(iii) in The Tobacco Board, Rules, 1976