(1)The Academic Council shall be the academic body of the University and shall, subject to the provisions of this Act, the Statutes and the Ordinances, have the control and general regulation of, and be responsible for the maintenance of standards of instruction, and for the education, examination, discipline and health of students, and for the conferment of degrees (other than honorary).(2)The constitution of the Academic Council and the term of office of its members and its powers and duties shall be prescribed by the Statutes.
