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State of Chattisgarh - Section

Section 9 in The Chhattisgarh Motor Vehicles Rules, 1994

9. Uniform for Driver of Public Service Vehicle.

- The driver of a Public Service Vehicle shall wear the following uniform :-
(a)Khaki Bush-Shirt or Coat with four pockets with Flaps;
(b)Khaki full pant; and
(c)Khaki Cap or Turban :
Provided that the State Government may, by general or special order, exempt all or any class of such drivers from the operation of this rule for such period as may be specified in the order.