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[Cites 0, Cited by 1] [Section 17(5)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(5)(b) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(b)Every such owner or other person as aforesaid shall send a copy of every such agreement to the Collector within a week from the date on which it is entered into].