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Union of India - Section

Section 30 in The Finance Act, 2017

30. Amendment of section 58.

- In section 58 of the Income-tax Act, in sub-section (1A), for the word, brackets, figures and letter "sub-clause (iia)", the words, brackets, figures and letters "sub-clauses (ia) and (iia)" shall be substituted with effect from the 1st day of April, 2018.