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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(4) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(4)The accounts of the University with the audit reports thereon certified by the Controller and Auditor General shall be placed before the Board and the Boardmay issue such instructions to the University in respect thereof as it deems fit and the University shall comply with such instructions.