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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Mines Rules, 1955

(3)The resignation referred to in sub-rule (1) or sub-rule (2) above shall take effect from the date of its acceptance [or on the expiry of thirty days from the date of receipt of such resignation, whichever is earlier] [ Inserted by S.R.O. 2062, dated 14.6.1957.] by the Chairman or the Central Government, as the case may be.