Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 12A in The Orissa Factories Rules, 1950 12A. [ Notice of change of manager. [Substituted vide Orissa Gazette Part III of 1972-SRO No. 696/1972.] - The notice of change manager shall be in Form No. 3.]
