Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Jharkhand - Subsection Section 104(iii) in Bihar Education Code, 1961 (iii)to grant casual leave and leave of absence during the gazetted holidays to her office staff and to the Headmistress of Government Girls' Middle school in her charge including permission to avail vacation
