Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143A] [Entire Act] State of Jammu-Kashmir - Subsection Section 143A(a) in The Constitution of Jammu and Kashmir (a)the expression "House" has the meaning assigned to it in clause (a) of paragraph 1 of the Seventh Schedule ;
