Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(6)(h) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(h)Monitor the identification and enrolment of, and facilities for education of children with disabilities and ensure their completion of elementary education;