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[Cites 0, Cited by 0] [Section 141(2)] [Section 141] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 141(2)(e) in Arunachal Pradesh Municipal Act, 2007

(e)relates to the business of any airport or port or railway administration, and is exhibited within such airport or port or railway station or upon any wall or other property of an airport, port or railway station, or