Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(18) in Sardar Patel University Act, 1955

(18)"secondary teachers" means such class of teachers imparting instruction in High Schools as may be declared to be secondary teachers by Statutes;