Section 27 in The Bihar Co-operative Service Rules, 1975
27. Procedure for selection for Promotion.
(1)For purposes of promotion under Sub-Clause (ii) of Clause (b) of Rule 5 a Selection strictly on merit with due regard to seniority in service shall be made from amongst the officers eligible for such promotion under these Rules.(2)The Government may by notification appoint a Selection Committee to recommend, after such scrutiny as they like, the names of officers suitable for promotion. The names recommended by the Committee shall be arranged in such a manner as not to change the inter se seniority in a particular gradation.(3)If the selection of candidates made by the Committee involves supersession of an officer senior to the one selected, the Selection Committee shall record a memorandum containing reason for such supersession. The names of the candidates recommended by the Committee shall be forwarded to Government with all relevant papers including the memorandum recorded by the Committee containing reasons in support of the proposed supersession. The Government on receipt of the recommendations of the Selection Committee may take such decision as they consider fit before sending the names to the Public Service Commission.
