Section 65(2) in The Mineral Concession Rules, 1960
(2)Applications for training from students of institutions teaching mining or geology should be forwarded to the owner, agent or manager of a mine through the Principal or Head of the institution. Cases of refusal to provide facilities for practical training by any owner, agent or manager of a mine should be referred to [the Controller General, Indian Bureau of Mines] [ Substituted by G.S.R. 298, dated 28.2.1984.].
