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Gujarat High Court

State Of Gujarat vs Umedbhai Husanali Virani Pro. Dymand ... on 5 February, 2007

Author: C.K.Buch

Bench: C.K.Buch

         CR.A/1162/2006                        1/1                                             ORDER


                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      CRIMINAL APPEAL No. 1162 of 2006
         =========================================================
                       STATE OF GUJARAT - Appellant(s)
                                    Versus
             UMEDBHAI HUSANALI VIRANI PRO. DYMAND TRADERS & 2 -
                                 Opponent(s)
         =========================================================
         Appearance :
         MR.A.J.DESAI, ADDL. PUBLIC PROSECUTOR for Appellant(s) : 1,
         MR MP SHAH for Opponent(s) : 1 - 3.
         MS. KRUTI M SHAH for Opponent(s) : 1 - 3.
         =========================================================
                     CORAM : HONOURABLE MR.JUSTICE C.K.BUCH



                                   Date : 05/02/2007

                                      ORAL ORDER

1. Heard Mr.Desai, learned A.P.P.

2. Leave granted. Appeal is admitted.

(C.K.BUCH, J.) sompura HC-NIC Page 1 of 1 Created On Tue Nov 29 00:46:14 IST 2016