Gujarat High Court
State Of Gujarat vs Umedbhai Husanali Virani Pro. Dymand ... on 5 February, 2007
Author: C.K.Buch
Bench: C.K.Buch
CR.A/1162/2006 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 1162 of 2006
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STATE OF GUJARAT - Appellant(s)
Versus
UMEDBHAI HUSANALI VIRANI PRO. DYMAND TRADERS & 2 -
Opponent(s)
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Appearance :
MR.A.J.DESAI, ADDL. PUBLIC PROSECUTOR for Appellant(s) : 1,
MR MP SHAH for Opponent(s) : 1 - 3.
MS. KRUTI M SHAH for Opponent(s) : 1 - 3.
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CORAM : HONOURABLE MR.JUSTICE C.K.BUCH
Date : 05/02/2007
ORAL ORDER
1. Heard Mr.Desai, learned A.P.P.
2. Leave granted. Appeal is admitted.
(C.K.BUCH, J.) sompura HC-NIC Page 1 of 1 Created On Tue Nov 29 00:46:14 IST 2016