Gauhati High Court
Page No.# 1/ vs Dinesh Kr. Jain And Ors on 20 November, 2020
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/10
GAHC010030962020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/356/2020
DHARAM RAJ GOALA and ORS,
S/O LATE RAM CHARAN GOALA, R/O VILL. MEHERPUR, SILCHAR, DIST.
CACHAR, ASSAM.
2: ON THE DEATH OF SINGHASAN GOALA HIS LEGAL HEIR SMT. GAYATRI
GOALA
W/O LATE RAM SINGHASAN GOALA
R/O VILL. MEHERPUR
SILCHAR
DIST. CACHAR
ASSAM.
3: RAMMURTI GOALA
S/O LATE RAM CHARAN GOALA
R/O VILL. MEHERPUR
SILCHAR
DIST. CACHAR
ASSAM
VERSUS
DINESH KR. JAIN and ORS
S/O LATE HARAK CHAND JAIN, R/O NABIN CHAND INDUSTRIES, P.O.
MEHERPUR, BARAKPUR, P.S. SILCHAR, DIST. CACHAR, ASSAM.
2:HARIPADA CHAKRABORTY
S/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
3:MINTU CHAKRABORTY
Page No.# 2/10
S/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
4:DILIP CHAKRABORTY
S/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
5:SUBRATA CHAKRABORTY
S/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
6:SOUMITRA CHAKRABORTY
D/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
7:SHANTA CHAKRABORTY
D/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
8:NILIMA CHAKRABORTY
D/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
9:KABITA CHAKRABORTY
Page No.# 3/10
D/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
10:PURABI CHAKRABORTY
D/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
11:MONIKA CHAKRABORTY
D/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
12:SUTAPA CHAKRABORTY
D/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
13:KHUKI CHAKRABORTY
D/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
14:SUDHANGSHU CHAKRABORTY
S/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
15:CHANDAN CHAKRABORTY
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S/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
16:DHUTU CHAKRABORTY
S/O- LT SURENDRA CHAKRABORTY
R/O- HOSPITAL ROAD
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
17:SUNIL RANJAN BHATTACHARJEE
S/O- LT SURJYA KR. BHATTACHARJEE
P.O. MEHERPUR
BARAKPAR
P.S. SILCHAR
DIST- CACHAR
ASSAM
18:RAMESH CH PAUL
S/O- LT PRAKESH CH PAUL
R/O- RADMABIL
SILPAR
SILCHAR TOWN
P.O. AND P.S. SILCHAR
DIST- CACHAR
ASSAM
19:ON THE DEATH OF SRI NABIN KR JAIN
HIS LEGAL HEIR
HIS FATHER SRI NIRMAL KR JAIN@NIRMAL KUMARJI SETHI
R/W 12/29 WESTERN AVENUE
SAINIK FARM
KHANPUR
NEW DELHI-110062
20:ANJALI PAUL
W/O- LT PRAFULLA CH. PAUL
R/O- GHUNGOOR
CHATTA
DIST- CACHAR
ASSAM
21:ANIMA BALA PAUL@MOINA PAUL
Page No.# 5/10
D/O- LT PRAFULLA CH. PAUL
R/O- GHUNGOOR
CHATTA
DIST- CACHAR
ASSAM
22:SUBODH CH PAUL
S/O- LT KRISHNA CH. PAUL
R/O- GHUNGOOR
CHATTA
DIST- CACHAR
ASSAM
23:BASANTI RANI PAUL
W/O- SRI GOPESH CH. PAUL
R/O- GANGPUR
P.S. SILCHAR
DIST- CACHAR
ASSAM
24:KANAN RANI PAUL
W/O- SRI SADHAN CH. PAUL
R/O- VILL AND P.O. IRANGMARA
DIST- CACHAR
ASSAM
25:SUNITA PAUL
W/O- SRI SANKAR PAUL
R/O- MAGOR BAZAAR
UDHARBOND
DIST- CACHAR
ASSAM
26:BUCHIA KURMI
D/O- LT BASDEO KURMI
R/O- GHUNGOOR
CHATTA
P.O. MEHERPUR
DIST- CACHAR
ASSAM
27:SANTI KURMI
D/O- PATHU KURMI AND R/O- DUDPATIL GRANT
BARAKPAR
DIST- CACHAR
ASSAM
28:MANJU KURMI
Page No.# 6/10
D/O- PATHU KURMI AND R/O- DUDPATIL GRANT
BARAKPAR
DIST- CACHAR
ASSAM
29:CHAMPA LAL KURMI
S/O- PATHU KURMI AND R/O- DUDPATIL GRANT
BARAKPAR
DIST- CACHAR
ASSAM
30:PATTU KURMI
FATHERS NAME NOT KNOWN TO THE APPELLANT
R/O DUDPATIL GRANT
BARAKPAR
DIST. CACHAR
ASSAM.
31:TATRI KURMI
W/O- DILIP KURMI
R/O- KOYA TEA ESTATE
SARASPUR
P.O. MEHERPAR
DIST- HAILAKANDI
ASSAM
32:MARCHIA KURMI
W/O- LT BECHAIN KURMI
R/O- BADARPUR
DIST- KARIMGANJ
ASSAM
33:LAKHIA KURMI
W/O- SRI DHAVDHAN KURMI
R/O- LAKHINAGAR TEA ESTATE
DIST- CACHAR
ASSAM
34:KESHRI KURMI
W/O- SRI NANKU KURMI
R/O- FAKIRTILLA
CHATTA
DIST- CACHAR
ASSAM
35:MONI KURMI
FATHER NAME NOT KNOWN TO THE APPELLANT
R/O- GHANGOOR
Page No.# 7/10
CACHAR
DIST- CACHAR
36:MANESH KURMI
S/O- MONI KURMI
R/O- GHANGOOR
CACHAR
DIST- CACHAR
37:GANESH KURMI
S/O- MONI KURMI
R/O- GHANGOOR
CACHAR
DIST- CACHAR
38:SURESH KURMI
S/O- MONI KURMI
R/O- GHANGOOR
CACHAR
DIST- CACHAR
39:BAULI KURMI
W/O- SRI UMA SHANKAR KURMI
R/O- GHANGOOR
CACHAR
DIST- CACHAR
ASSAM
40:BHUGANI KURMI
HUSBAND NAME NOT KNOWN
R/O- HARINAGAR
P.O. RAM KRISHANAGAR
DIST- KARIMGANJ
ASSAM
41:SUCHNI KURMI
D/O- LT KALI PRASAD KURMI
R/O- GHANGOOR
CACHAR
DIST- CACHAR
ASSAM
42:MITA KURMI
D/O- LT DENI PRASAD KURMI
BORANAMDA
PH RUPAIBALI
DIST- CACHAR
ASSAM
Page No.# 8/10
43:CHUITA KURMI
W/O- JIBON PRASAD KURMI
R/O- HARANGAJAN
N.C.HILLS
ASSAM
44:BASNA RANI PAUL
W/O- LT SUSHIL PAUL
R/O- GHANGOOR
CACHAR
DIST- CACHAR
ASSAM
45:SUDHIR PAUL
S/O- LT SUSHIL PAUL
R/O- GHANGOOR
CACHAR
DIST- CACHAR
ASSAM
46:SUJIT PAUL
S/O- LT SUSHIL PAUL
R/O- GHANGOOR
CACHAR
DIST- CACHAR
ASSAM
47:SANJIB PAUL
S/O- LT SUSHIL PAUL
R/O- GHANGOOR
CACHAR
DIST- CACHAR
ASSAM
48:RINKU PAUL
S/O- LT SUSHIL PAUL
R/O- GHANGOOR
CACHAR
DIST- CACHAR
ASSAM
49:ABHIJIT PAUL
S/O- LT SUSHIL PAUL
R/O- GHANGOOR
CACHAR
DIST- CACHAR
ASSAM
Page No.# 9/10
50:BIVA PAUL
D/O- LT SUSHIL PAUL
SL. NO. 44 TO 50 ARE THE LEGAL HEIRS AND REPRESENTATIVES OF LT
SUSHIL PAUL WHO DIED ON 30.05.2001
R/O- GHANGOOR
CACHAR
DIST- CACHAR
ASSA
Advocate for the Petitioner : MR G N SAHEWALLA
Advocate for the Respondent : MR. S P CHOUDHURY
Linked Case : RSA/66/2001
DHARAM RAJ GOALA and ORS
Address:
VERSUS
DINESH KR. JAIN and ORS
Address:
------------
Advocate for : MR.G N SAHEWALLA
Advocate for : MR. S ALAM appearing for DINESH KR. JAIN and ORS: Advocate
appearing for respectively.
BEFORE
THE HON'BLE MR JUSTICE PRASANTA KUMAR DEKA
ORDER
20. 11. 2020 Heard Mr. P Deka, learned counsel for the applicants. Also heard Mr. SP Choudhury, learned counsel representing respondent Nos. 21 to 24 and 44 to 50. Ms. J Das, learned counsel informs this court that due to illness of Mr. S Sahu, learned counsel for the Page No.# 10/10 respondent No. 1, she was instructed to take adjournment. Matter stands adjourned.
List after two weeks on a date to be fixed by the Registry.
JUDGE Comparing Assistant