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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(1)(e) in Telangana Vaidya Vidhana Parishad Act, 1986

(e)all moneys received by or on behalf of the Commissionerate from public bodies, private bodies or private individuals by way of grants, gifts or deposists;