Delhi High Court - Orders
Shiju Jacob Varghese & Anr vs Tower Vision Limited & Ors on 9 May, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Tushar Rao Gedela
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS) 136/2012 & CM APPL. 39987/2017 & 12305/2014
SHIJU JACOB VARGHESE & ANR. ..... Appellant
Through: Mr. Anil Airi, Mr. Navin Kumar, Ms.
Rashmeet Kaur, Ms. Bhagya Ajith and
Mr. Hudit Ruhella, Advocates
versus
TOWER VISION LIMITED & ORS. .... Respondents
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Mohit Rohatgi, Mr. Rajendra
Danghwal and Ms. Samriddhi Shukla,
Advocates for R-1 to 4 & R-6
Mr. Rajiv Nayar, Senior Advocate with
Mr. Saurabh Seth, Mr. Anchit Oswal,
Mr. Sudip Mallick, Mr. Yigal Gabriel,
Mr. Meherasp Mistry and Ms. Roshni
Srivastava, Advocates for R-5
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 09.05.2023
1. Renotify on 17.07.2023 under the same caption.
2. Written submissions to present appeal stated to have been filed on behalf of appellants, however, the same are not on record.
3. Learned counsel for appellants shall pursue with Registry to remove objections, if any and get the same placed on record before the next date of Signature Not Verified RFA(OS) 136/2012 Page 1 of 2 Digitally Signed By:ALKA BOBAL Signing Date:12.05.2023 17:42 hearing.
SURESH KUMAR KAIT, J TUSHAR RAO GEDELA, J MAY 9, 2023/rk Signature Not Verified RFA(OS) 136/2012 Page 2 of 2 Digitally Signed By:ALKA BOBAL Signing Date:12.05.2023 17:42