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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(d) in The U.P. Bhagirathi River Valley Authority Act, 1999

(d)to take assistance of any organisation of the Central Government or State Government or of any other agency for implementation of its policies and programmes;