Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 250] [Entire Act] State of Chattisgarh - Subsection Section 250(15) in High Court of Chhattisgarh Rules, 2005 (15)Papers relating to preparation of estimates together with the lists of documents to be included in the paper-book and payment purchase.
