Delhi High Court - Orders
Modicare Limited vs Maa Adishakti Multi Trade Enterprises & ... on 4 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 532/2019 and I.A. 13298/2019, 1515/2023
MODICARE LIMITED ..... Plaintiff
Through: Ms. Pooja Dodd, Ms. Rishika
Agarwal, Ms Akanksha Singh,
Advocates (M- 9811045646)
versus
MAA ADISHAKTI MULTI TRADE ENTERPRISES &
ORS. ..... Defendants
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 04.09.2023
1. This hearing has been done through hybrid mode.
2. List on 26th September, 2023 at top of the Board.
PRATHIBA M. SINGH, J.
SEPTEMBER 4, 2023/dk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:09:30