Madhya Pradesh High Court
Smt. Swati vs The State Of Madhya Pradesh on 4 February, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 The High Court Of Madhya Pradesh MCRC No. 6107 of 2022 (SMT. SWATI Vs THE STATE OF MADHYA PRADESH) Indore, Dated : 04-02-2022 Heard through Video Conferencing.
Shri Pratik Jain, learned counsel for the Petitioner . Shri Viraj Godha, learned counsel appearing on behalf of Advocate General.
At the request of learned counsel for the applicant, list the matter after a week.
(VIJAY KUMAR SHUKLA)
JUDGE
Sourabh
Signature Not Verified
VerifiedDigitally
Digitally signed by
SAN SOURABH YADAV
Date: 2022.02.04
17:12:11 IST