Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 163] [Entire Act] State of West Bengal - Subsection Section 163(1) in The Calcutta Municipal Corporation Act, 1980 (1)The Corporation shall refer all reports received under section 161 to the Municipal Accounts Committee for its examination and report under section 10.
