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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

State of Mizoram - Subsection

Section 129(1)(a) in Mizoram Cooperative Societies Act, 2006

(a)attend board meetings of management committee of a co-operative bank regularly with due diligence, care, caution, precision and work effectively in true spirit of cooperation;