(Rakesh Tarafder vs State Of West Bengal & Ors.) on 11 August, 2014

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Calcutta High Court (Appellete Side)

(Rakesh Tarafder vs State Of West Bengal & Ors.) on 11 August, 2014

Author: Dipankar Datta

Bench: Dipankar Datta

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11.08. 2014 rrc W. P. 22670 (W) of 2014 (Rakesh Tarafder Vs. State of West Bengal & Ors.) Mr. Fazlul Haque ......For the petitioner Mr. Jahar Datta ......For the State The petitioner is granted leave to file a supplementary affidavit by Monday next.

Put up the writ petition on Tuesday week (19th August, 2014) as 'Motion'.

( Dipankar Datta, J. )