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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Manipur - Subsection

Section 98(2)(g) in Manipur Land Revenue and Land Reforms Act, 1960

(g)the alteration and revision of the land revenue in cases of alluvion or diluvion or of diversion of land for purposes other than agriculture;