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Union of India - Section

Section 40 in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007

40.

The Board may issue or authorise the Secretary or any officer of the Board to issue directions to any person to produce before it and allow to be examined and kept by an officer of the Board authorised in this behalf the books, accounts, etc., or to furnish information to such officer.