Section 3 in Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988
3. Interpretation -
In these regulations, unless the context otherwise requires,-(i)"Act" means Andhra Pradesh Land Grabbing (Prohibition) Act, 1982.(ii)"The Special Court" means the Special Court constituted under Section 7 of the Andhra Pradesh Land Grabbing (Prohibition) Act, 1982.(iii)"Registrar" means the Registrar of the Special Court.
