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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2) in The Anna University Act, 1978

(2)[ The Syndicate shall, in addition to the Vice-Chancellor, consist of the following members, namely:-Class I - Ex-officio Members.
(a)The Secretary to Government, in-charge of Higher Education;
(b)The Secretary to Government, in-charge of Industries;
(c)The Secretary to Government, in-charge of Information Technology;
(d)The Secretary to Government, in-charge of Law;
(e)The Director of Technical Education.
Class II - Other Members.
(a)One member from among the Professors or Deans or Directors of the Mechanical, Aeronautical, Production and Automobile Engineering departments, nominated by the Chancellor on the recommendation of the Vice-Chancellor;
(b)One member from among the Professors or Deans or Directors of the Electronic Communication Engineering, Information Technology and Computer Science departments, nominated by the Chancellor on the recommendation of the Vice-Chancellor;
(c)One member from among the Professors or Deans or Directors of the Civil, Architecture, Electrical and Electronic Engineering, Environmental and Water Resources departments, nominated by the Chancellor on the recommendation of the Vice-Chancellor;
(d)One member from among the Professors or Deans or Directors of the Chemical Engineering, Leather Technology, Food Technology, Bio-Technology departments, nominated by the Chancellor on the recommendation of the Vice-Chancellor;
(e)One member from among the Professors or Deans or Directors of Science or Humanities or Management nominated by the Chancellor on the recommendation of the Vice-Chancellor;
(f)One member representing industries, public and private sectors, nominated by the Government;
(g)One member representing Research Institutions having special knowledge and practical experience in engineering and technology, nominated by the Chancellor;
(h)One member elected by the Members of the Legislative Assembly of the State from among themselves.