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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Puducherry - Subsection

Section 31(f) in Pondicherry Excise Act, 1970

(f)uses, keeps or has in his possession any materials, still, utensil, apparatus or implement whatsoever for the purpose of manufacturing any intoxicant other than toddy; or