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[Cites 0, Cited by 0] [Section 135A(1)] [Section 135A] [Entire Act]

Union of India - Subsection

Section 135A(1)(c) in The Representation of the People Act, 1951

(c)6coercing or intimidating or threatening directly or indirectly any elector and preventing him from going to the polling station or a place fixed for the poll to cast his vote;