Bombay High Court
Shri. Ravi Uttam Awade And Ors vs The State Of Maharashtra Through The ... on 12 February, 2020
Bench: A.A. Sayed, Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
REVIEW PETN. IN WP STAMP NO. 31582 OF 2019
In
WRIT PETITION 13476 OF 2017
The Maharashtra Krishna Valley Development ....Petitioner
Corporation
V/S
The Ichalkaranji Co-operative Spinning Mills ....Respondent
Ltd. And Ors WITH REVIEW PETN. IN WP STAMP NO. 31588 OF 2019 In WRIT PETITION 13477 OF 2017 The Maharashtra Krishna Valley Development ....Petitioner Corporation V/S Smt. Kishori Prakash Awade And Ors ....Respondent WITH REVIEW PETN. IN WP STAMP NO. 31585 OF 2019 In WRIT PETITION 13464 OF 2017 The Maharashtra Krishna Valley Development ....Petitioner Corporation V/S The Ichalkaranji Co-operative Spinning Mills ....Respondent Ltd. And Ors WITH Page 1/2 ::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 23:32:24 ::: WRIT PETITION NO. 10366 OF 2018 Shri. Ravi Uttam Awade And Ors. ....Petitioner V/S The State Of Maharashtra Through The Addl. ....Respondent Chief Secretary And Ors.
Prashant Bhavake for Original Petitioner. Sachin Gite for Applicant. C.D.Mali,AGP for the Government Pleader Writ Cell Resp No. 2 Kanchan Phatak i/by Nitin P Deshpande for respondent No. 4 CORAM : A.A. SAYED & SMT. ANUJA PRABHUDESSAI, JJ DATE : 12th February, 2020 P.C. :
Stand over to 13/02/2020.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 23:32:24 :::