Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(13) in The Amrutha Sinchana Spiritual University Act, 2012

(13)to Provide instruction, teaching, training, research and development in various disciplines in areas such as Health, Sciences, Social Sciences, Humanities and Management and make provisions for research, advancement and dissemination of knowledge in these fields.