Section 29(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
(3)Under sub-section (1) of section 19 of the Act, any application for the renewal of a registration or license granted under these rules shall be submitted in statutory CE Form I along with the existing duplicate license, not later than 30 days prior to the expiry date indicated in the license: at present on lineProvided that, in case of the last date of submitting an application is a gazetted holiday, the application shall be submitted on the immediate next working day.
