Gauhati High Court
M/S. Longnak Timber Industries (P) Ltd vs The State Of Assam And 5 Ors on 30 January, 2019
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/5
GAHC010204582018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 6386/2018
1:M/S. LONGNAK TIMBER INDUSTRIES (P) LTD.
A COMPANY INCORPORATED UNDER THE PROVISION OF THE
COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE SITUATED AT
MONKOLEMBA INDUSTRIAL ESTATE, P.O. AND P.S. MANGKOLEMBA,
DISTRICT- MOKOKCHUNG, NAGALAND- 798604, REPRESENTED BY ITS
AUTHORIZED SIGNATORY MR. CHAIRTRA SINGH YADAV, AGE 48 YEARS.
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
DEPTT. OF ENVIRONMENT AND FOREST, DISPUR, GUWAHATI-781006,
ASSAM.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST
DISPUR
GUWAHATI- 781006
ASSAM.
3:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (LEGAL) AND HEAD
OF FOREST FORCE
ASSAM
PUNJABARI
GUWAHATI- 781036
ASSAM.
4:THE DIVISIONAL FOREST OFFICER
NEW SONOWAL FOREST DIVISION UNDER JORHAT DIVISION
JORHAT
ASSAM.
5:THE FOREST RANGE OFFICER
Page No.# 2/5
MARIANI FOREST RANGE
JORHAT DIVISION
ASSAM.
6:THE FOREST BEAT OFFICER
NEW SONOWAL BEAT
NEW SONOWAL
MARIANI
JORHAT- 785110
ASSAM
Advocate for the Petitioner : MR A TEWARI
Advocate for the Respondent : SC, FOREST
Linked Case : WP(C) 6253/2018
1:M/S. SELECTED TIMBER INDUSTRIES
A PROPRIETORSHIP FIRM
HAVING ITS MANUFACTURING UNIT AND PLACE OF BUSINESS SITUATED
AT LONGTHO INDUSTRIAL ESTATE
PO AND PS MANGKULEMBA
DIST- MOKOKCHUNG
NAGALAND 798604
REP. BY ITS ATTORNEY HOLDER SRI AJIT CHAKRABORTY
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GHY-6
ASSAM
2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST
DISPUR
GHY-6
ASSAM
3:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (LEGAL) ANND HEAD
Page No.# 3/5
OF FOREST FORCE
ASSAM
PUNJABARI
GHY-36
ASSAM
4:THE DIVISIONAL FOREST OFFICER
NEW SONOWAL FOREST DIVISION UNDER JORHAT DIVISION
JORHAT
ASSAM
5:THE FOREST RANGE OFFICER
MARIANI FOREST RANGE
JORHAT DIVISION
ASSAM
6:THE FOREST BEAT OFFICER
NEW SONOWAL BEAT
NEW SONOWAL
MARIANI
JORHAT- 785110
ASSAM
Advocate for the Petitioner : MR A TEWARI
Advocate for the Respondent : SC
FOREST
Linked Case : WP(C) 6381/2018
1:M/S. GREEN WOOD INDUSTRIES
A PROPRIETORSHIP FIRM
HAVING ITS MANUFACTURING UNIT AND PLACE OF BUSINESS SITUATED
AT LONGTHO INDUSTRIAL ESTATE
P.O. AND P.S. MANKULAMBA
DIST- MOKOKCHUNG
NAGALAND- 798604
REP. BY ITS PROPRIETOR
SRI TEMJENKABA KIREMLIBA
AGED ABOUT 58 YRS
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
Page No.# 4/5
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GHY-6
ASSAM
2:THE PRINCPAL SECY. TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST
DISPUR
GHY-6
ASSAM
3:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (LEGAL) AND HEAD
OF FOREST FORCE
ASSAM
PUNJABARI
GHY-36
ASSAM
4:THE DIVISIONAL FOREST OFFICER
NEW SONOWAL FOREST DIVISION UNDER JORHAT DIVISION
JORHAT
ASSAM
5:THE FOREST RANGE OFFICER
MARIANI FOREST RANGE
JORHAT DIVISION
ASSAM
6:THE FOREST BEAT OFFICER
NEW SONOWAL BEAT
NEW SONOWAL
MARIANI
JORHAT- 785110
ASSAM
Advocate for the Petitioner : MR A TEWARI
Advocate for the Respondent : SC
FOREST
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 30.01.2019 Page No.# 5/5 With the consent of the other side, the learned counsel for the petitioner prays for adjournment.
The prayer is allowed.
List on 06.03.2019.
Interim order passed earlier shall continue till the next date of listing.
JUDGE Comparing Assistant