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Gauhati High Court

M/S. Longnak Timber Industries (P) Ltd vs The State Of Assam And 5 Ors on 30 January, 2019

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                               Page No.# 1/5

GAHC010204582018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C) 6386/2018

         1:M/S. LONGNAK TIMBER INDUSTRIES (P) LTD.
         A COMPANY INCORPORATED UNDER THE PROVISION OF THE
         COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE SITUATED AT
         MONKOLEMBA INDUSTRIAL ESTATE, P.O. AND P.S. MANGKOLEMBA,
         DISTRICT- MOKOKCHUNG, NAGALAND- 798604, REPRESENTED BY ITS
         AUTHORIZED SIGNATORY MR. CHAIRTRA SINGH YADAV, AGE 48 YEARS.


         VERSUS

         1:THE STATE OF ASSAM AND 5 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
         DEPTT. OF ENVIRONMENT AND FOREST, DISPUR, GUWAHATI-781006,
         ASSAM.

         2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
          ENVIRONMENT AND FOREST
          DISPUR
          GUWAHATI- 781006
         ASSAM.

         3:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (LEGAL) AND HEAD
         OF FOREST FORCE
         ASSAM
          PUNJABARI
          GUWAHATI- 781036
         ASSAM.

         4:THE DIVISIONAL FOREST OFFICER
          NEW SONOWAL FOREST DIVISION UNDER JORHAT DIVISION
          JORHAT
         ASSAM.

         5:THE FOREST RANGE OFFICER
                                                                   Page No.# 2/5

             MARIANI FOREST RANGE
             JORHAT DIVISION
             ASSAM.

            6:THE FOREST BEAT OFFICER
             NEW SONOWAL BEAT
             NEW SONOWAL
             MARIANI
             JORHAT- 785110
            ASSAM

Advocate for the Petitioner   : MR A TEWARI

Advocate for the Respondent : SC, FOREST




             Linked Case : WP(C) 6253/2018

            1:M/S. SELECTED TIMBER INDUSTRIES
            A PROPRIETORSHIP FIRM
             HAVING ITS MANUFACTURING UNIT AND PLACE OF BUSINESS SITUATED
            AT LONGTHO INDUSTRIAL ESTATE
             PO AND PS MANGKULEMBA
             DIST- MOKOKCHUNG
             NAGALAND 798604
             REP. BY ITS ATTORNEY HOLDER SRI AJIT CHAKRABORTY


             VERSUS

             1:THE STATE OF ASSAM AND 5 ORS.
             REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
             DEPTT. OF ENVIRONMENT AND FOREST
             DISPUR
             GHY-6
             ASSAM

             2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
             ENVIRONMENT AND FOREST
             DISPUR
             GHY-6
             ASSAM

             3:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (LEGAL) ANND HEAD
                                                      Page No.# 3/5

OF FOREST FORCE
ASSAM
PUNJABARI

GHY-36
ASSAM

4:THE DIVISIONAL FOREST OFFICER
NEW SONOWAL FOREST DIVISION UNDER JORHAT DIVISION
JORHAT
ASSAM

5:THE FOREST RANGE OFFICER
MARIANI FOREST RANGE
JORHAT DIVISION
ASSAM

6:THE FOREST BEAT OFFICER
NEW SONOWAL BEAT
NEW SONOWAL
MARIANI
JORHAT- 785110
ASSAM

Advocate for the Petitioner : MR A TEWARI
Advocate for the Respondent : SC
FOREST



Linked Case : WP(C) 6381/2018

1:M/S. GREEN WOOD INDUSTRIES
A PROPRIETORSHIP FIRM
 HAVING ITS MANUFACTURING UNIT AND PLACE OF BUSINESS SITUATED
AT LONGTHO INDUSTRIAL ESTATE
 P.O. AND P.S. MANKULAMBA
 DIST- MOKOKCHUNG
 NAGALAND- 798604
 REP. BY ITS PROPRIETOR
 SRI TEMJENKABA KIREMLIBA
AGED ABOUT 58 YRS


VERSUS

1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
                                                                 Page No.# 4/5

          DEPTT. OF ENVIRONMENT AND FOREST
          DISPUR
          GHY-6
          ASSAM

          2:THE PRINCPAL SECY. TO THE GOVT. OF ASSAM
          ENVIRONMENT AND FOREST
          DISPUR
          GHY-6
          ASSAM

          3:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (LEGAL) AND HEAD
          OF FOREST FORCE
          ASSAM
          PUNJABARI
          GHY-36
          ASSAM

          4:THE DIVISIONAL FOREST OFFICER
          NEW SONOWAL FOREST DIVISION UNDER JORHAT DIVISION
          JORHAT
          ASSAM

          5:THE FOREST RANGE OFFICER
          MARIANI FOREST RANGE
          JORHAT DIVISION
          ASSAM

          6:THE FOREST BEAT OFFICER
          NEW SONOWAL BEAT
          NEW SONOWAL
          MARIANI
          JORHAT- 785110
          ASSAM

          Advocate for the Petitioner : MR A TEWARI
          Advocate for the Respondent : SC
          FOREST



                                BEFORE
                HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                        ORDER

Date : 30.01.2019 Page No.# 5/5 With the consent of the other side, the learned counsel for the petitioner prays for adjournment.

The prayer is allowed.

List on 06.03.2019.

Interim order passed earlier shall continue till the next date of listing.

JUDGE Comparing Assistant