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State of Rajasthan - Section

Section 18 in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Rules, 1955

18. [ Representation of widows, soldiers or absentees by agents or attorneys. [Inserted by Notification No. F. 6(286) Revenue B/55 dated 17-1-1958, published in Rajasthan Gazette Part IV-C, dated 6-2-1958.]

- Widows, soldiers or persons who are not present in the village may be represented in consolidation proceeding by their authorised agents or attorneys].[Schedule of Cost of Consolidation Proceeding] [Notification No. F. 11(126) Revenue B/Gr. 1/62, dated 21-12-1964, published in Rajasthan Gazette Part IV-C, dated 8-4-1965.]
  ZONE 'A'   ZONE 'B'   ZONE 'C'   ZONE 'D'   ZONE 'E'
  Rate Rs. 2.50 paise per acre   Rate Rs. 2/- per acre   Rate Rs. 1.50 paise per acre   Rate Rs. 1/- per acre   Rate 50 paise per acre
  1   2   3   4   5
1. Areas coming under the command of the GangCanal, Bhakra, Cham-bal, Jawai or Rajasthan Canal.   1. District Alwar(Tehsils)1. Alwar,2. Bansur,3. Behror,4. Laxmangarh,5. Rajgarh,6. Thanagazi,7. Kishangarh,8. Mandawar,9. Tijara.   13. Distt. Sirohi(Tehsils)1. Sirohi.2. Sheoganj.3. Abu Road.4. Bindwara.5. Reodar.       17. Distt. Nagaur.(Tehsils)1. Deedwana.2. Ladou.3. Degana.4. merta.5. Jayal.6. Nagaur.7. Nawa.8. Parbatsar.
2. Any other area in any Distt. of Rajasthancoming under the command of existing or future irrigationprojects declared by the Government from time to time.   2. Distt. Bharat pur(Tehsils)1. Bayana.2. Roopwas.3. Weir.4. Bharatpur.5. Nadbai.6. Deeg.7. Kaman.8. Nagar.9. Bari.10. Baseri.11. Dholpur.12. Rajakhera.   14. Distt. Tonk(Tehsils)1. Malpura.2. Uniara.3. Toda Raisingh.   14. Distt. Tonk(Tehsils)1. Tonk,2. Deoli,3. Newai.   18. Distt. Jaisalmer(Tehsils)1. Jaisalmer.2. Ramgarh.3. Sam. 4. Nachna.5. Pokaran.
                19. Distt. Bikaner(Tehsils)1. Bikaner.2. Lonkaransar.3. Magra (Kolayat).4. Nokha.
      3. Distt. Kota(Tehsils)1. Baran. 2. Kishan-ganj. 3.Mangrol.4. Shahbad.5. Atru. 6. Chabra.7. Chipa Barod.8. Ramganj Mandi.9. Sangod.10. Deegod. 11. Lad-pura. 12. Pipaldsa.           20. Distt. Churu(Tehsils)1. Churu. 2. Raj-garh. 3.Taranagar.4. Dongargarh.5. Ratangarh.6. Sardarshahr.7. Sujangarh.
      4. Distt. Bundi(Tehsils)1. Bundi.2. Patan.3. Hindaum.4. Nainwa.           21. Distt. Barmer(Tehsils)1. Pachphadra.2. Siwana.3. Barmer.4. Chauhtan.5. Shiv.
      5. Distt. Jhalawar.(Tehsils)1. Gangdhar.2. Jhalarapatan.3. Pachpahar,4. Pidawa.5. Khanpur.6. Aklera.           22. Distt. Jodhpur(Tehsils)1. Bilara.2. Jodhpur.3. Shergarh.4. Osian. 5. Phalodi
      6. Distt. Udaipur(Tehsils)1. Bhim.2. Deogarh.3. Kotra.4. Phalasiya.5. Amet.6. Kumhal-garh.7. Railmagra.8. Rajsamand.9. Kherwara.10. Salumber.11. Sarada.12. Udaipur.13. Nathdwara.14. Lasadia.15. Mavli.16. B. Abhanagar.17. Saira.       Distt. Sikar(Tehsil)Neem-ka-Thana   23. Distt. Jalore(Tehsils)1. Jaswantpura.2. Sandhore.3. Ahora. 4. Jalore.
                24. Distt. Sikar(Tehsils)1. Fatehpura.2. Laxmangarh.3. Danta Ramgarh.4. Sikar.5. Srimadhopur.
      7. Distt. Banswara(Tehsils)1. Banswara.2. Gadhi.3. Ghatol.4. Bagidora.5. Kushalgarh.       Distt. Jhunjhunu(Tehsils)1. Khetri.2. Udaipurwati.   25. Distt. Jhuajhunu(Tehsils)1. Jhunjhunu.2. Chirawa.
      8. Distt. Dungarpur.(Tehsils)1. Aspur.2. Dungarpur3. Sagwara.           26. Distt. Gangasagar(Tehsils)1. Ganganagar.2. Suratgarh.3. Karanpur.4. Padampur.5. Bhadra.6. Nohar.7. Anoopgarh.8. Raisinghnagar.9. Hanumangarh (excluding Project area).
      9. Distt. Chittorgarh.(Tehsils)1. Begun.2. Chitorgarh3.Gangral.4. Rashmi.5. Kapasin.6. Bar. Sadri.7. Bhadesar.8. Chhoti Sadri.9. Dungla.10. Nimbabera.11. Partapgarh.          
      10. Distt. Bhilwara(Tehsils)1. Bhilwara.2. Mandal.3. Asind.4. Sahada.5. Burda.6. Kotri.7. Mandalgarh.8. Shahpura.9. Jahalpur.            
      11. Distt. Sawai Madhopur(Tehsils)1. Bamanwas.2. Gangapur.3. Nadoti.4. Hindaun.5. Mahuwa.6. Toda Bhim.7. S. Madhopur.8. Bonti (Malrana).   Distt. Sawai Madhopur(Tehsils)1. Khandar.2. Karauli.3. Sapotra.        
      12. Distt. Ajmer(Tehsils)1. Kekri.2. Sawar.   Distt. Ajmer.(Tehsil)1. Beawar.   Distt. Ajmer(Tehsils)1. Ajmer.2. Kishangarh.    
      15. Distt. Jaipur(Tehsils)1. Dausa.2. Sikrai.3. Dudu.4. Bairath.   Distt. Jaipur(Tehsils)1. Amber.2. Jamwa Ramgarh.3. Baswa (Bandikui)4. Lalsot.5. Besai.6. chakeu.7. Jaipur.8. Sanganer.9. Kotputali.10. Phagi.11. Phulera (Sambhar).        
      16. Distt. Pali(Tehsils).1. Balia.2. Deori.   Distt. Pali(Tehsils)1. Jitrar.2. Raipur.3. Pali.4. Kharohi.5. Sojat.        
Form C.H. IRecovery list of Consolidation costs of village Tehsil............................ District..........
S. No. Name of persons whose holdings are affected No. of Khewats Khataunies or Dalbanch Area on which consolidation fee has beenassessed in acres. Rates of consolidation fee has been assessed inacres Demand Remark
1 2 3 4 5 6 7
             
      Notes      
(i) Column Nos. 2 and 4:- Name of persons whose holdings areaffected parentage and caste with details of rights (Jagirdars,Proprietors, Occupancy Tenants, Khatedars etc.) area should beentered according to the latest Jamabandi of the village.
(ii) Column No. 3:- No. of Khewats and Khataunies orDalbanch should be written in respect of each person whoseholdings are affected and has interest in them.
(iii) Column No. 5:- Rate of Consolidation fee per acre should beentered.
(iv) Column No. 6:- The demand of consolidation feedue from the persons whose holdings are effected should beentered in this column.
(v) Column No. 7:- In case there is any change underthe orders of mutation etc. after the preparation of the list, amention should be made in the remarks column.
Form C.H. 2Statement showing the Consolidation fee realized in the District during the month of 19
Demands Collection and Balance Balance outstanding at the end of past year Rabi 19 Kharif 19
    Rs. Ps. Rs. Ps.  
Balance of former demands. Add Demands received during themonth.        
Total ..............      
Substract remission authorised by the ConsolidationDepartment.        
..................      
Realisation during the month Balance of demands remaining forrealisation.        
Details of balance of past year.
Harvest   Amount  
      Rs. Ps.  
Balance of last a/c Since authorised by Settlement Officer,Consolidation of Holding Total Fee to Lamberdars
 
Paid during the month Retrenched by Settlement Officer. Collector. Total Balance
Dated ........... 19From Collector........................To the Commissioner, DivisionThe Director, Consolidation of Holding.No.DatedSd/-Secretary to the Government of Rajasthan in Revenue Department.