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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(ix) in First Statutes of the Jai Narayan Vyas University Jodhpur

(ix)to entertain and redress any grievances of the officer of the University, the teaching staff, and the University's servants; who may. for any reason feel aggrieved, otherwise than by Act of the Senate;