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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(vi) in The Bihar Industrial Employment (Standing Orders) Rules, 1947

(vi)[ all words and expressions used in these Rules but not defined therein and defined in the Act herein shall respectively have the same meaning as in the Act.] [Inserted by S.O. 330 dated 12.3.1975.]