Section 123(2)(lxxiv) in Rajasthan Co-operative Societies Act, 2001

[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(2)(lxxiv) in Rajasthan Co-operative Societies Act, 2001

(lxxiv)the time within which and the procedure according to which property purchased by Land Development Bank at a sale of immovable property under Chapter XII shall be disposed of by the bank

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State of Rajasthan - Subsection

Section 123(2)(lxxiv) in Rajasthan Co-operative Societies Act, 2001