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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(3)(iii) in The Orissa Agricultural Produce Markets Rules, 1958

(iii)granting subventions to Market Committees for the purposes of this Act on such terms and conditions as the Board may determine from time to time;