Jammu & Kashmir High Court - Srinagar Bench
Tabzeer Yaseen vs Chairman Psc & Ors. ---Respondent(S) on 7 August, 2019
Author: Chief Justice
Bench: Chief Justice
Serial No. 11
Advance List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
SWP No. 430/2009
Tabzeer Yaseen ---Petitioner/Appellant(s)
Through: None
V/s
Chairman PSC & Ors. ---Respondent(s)
Through: None
CORAM:
HON'BLE THE CHIEF JUSTICE
ORDER
07.08.2019 On account of restrictions on the movement of traffic in the State, counsel for the parties are not available.
In the interest of justice, list again on 17th August 2019.
(GITA MITTAL) CHIEF JUSTICE Srinagar 07.08.2019 Altaf MOHAMMAD ALTAF NIMA 2019.08.07 15:36 I attest to the accuracy and integrity of this document