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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Manipur - Subsection

Section 111(d) in The Manipur Co-operative Societies Act, 1976

(d)drainage, reclamation from rivers or other waters, or protection from floods or from erosion or other damages by water, of land used for agricultural purposes, or waste land which is cultivable;