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State of Rajasthan - Section

Section 16 in The Rajasthan District Courts Ministerial Establishment Rules, 1986

16. Authority for conducting the examination and syllabus.

- The examination shall be conducted by the Recruiting Authority on the basis of requisition for recruitment received from District Judge, as per the Guidelines prescribed by the High Court From time to time. The syllabus of the examination shall be as given in Schedule I.