Allahabad High Court
The Commissioner Of Income Tax, ... vs Suresh Chander Jaiswal Prop.Suresh ... on 13 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 211 of 2005 Petitioner :- The Commissioner Of Income Tax, Faizabad Respondent :- Suresh Chander J aiswal Prop.Suresh Machinery Stores,Faizabad Petitioner Counsel :- Dd Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. A week's time allowed to take steps in terms of order passed by the Joint Registrar on 17.03.2009. Order Date :- 13.1.2010 psd