Delhi High Court - Orders
Technip E And C Limited vs The Controller Of Patents And Designs & ... on 6 May, 2024
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 20/2023
TECHNIP E AND C LIMITED ..... Petitioner
Through: Mr. Hemant Singh and Ms. Sanvi,
Advocates.
versus
THE CONTROLLER OF PATENTS AND DESIGNS & ANR.
..... Respondents
Through: Mr. Asheesh Jain, CGSC with Mr.
Gaurav Kumar, Ms. Neha Narang & Mr.
Mr. Preetal Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 06.05.2024 CM 45/2024 (Application seeking pre-ponment of the next date of hearing)
1. This application has been filed for rescheduling the date of hearing of 22nd May, 2024 on the ground that counsel for petitioner is not available and out of country on that date.
2. Accordingly, list on 24th July, 2024.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J MAY 6, 2024/RK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/05/2024 at 22:15:39